Delhi High Court - Orders
Theme Engineering Services Pvt. Ltd vs National Highways Authority Of India on 1 February, 2024
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~35
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 16772/2023
THEME ENGINEERING SERVICES PVT. LTD. ..... Petitioner
Through: Mr. Jayant Mehta, Senior Advocate
with Ms. Nandadevi Deka, Mr. Rohan
Chandra, Mr. Savyasachi Rawat, Ms.
Dakshina Hazarika, Mr. K. S. Tyagi,
Advocates.
versus
NATIONAL HIGHWAYS AUTHORITY OF INDIA
..... Respondent
Through: Ms. Madhu Sweta and Ms. Astha
Dhawan, Advocates.
CORAM:
HON'BLE THE ACTING CHIEF JUSTICE
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 01.02.2024 CM APPL. 5827/2024 List on 07th February, 2024.
ACTING CHIEF JUSTICE MANMEET PRITAM SINGH ARORA, J FEBRUARY 1, 2024/hp This is a digitally signed order.
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