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Allahabad High Court

Pawan Alias Anshuman Verma vs State Of U.P. & 2 Others on 24 July, 2019

Author: Pritinker Diwaker

Bench: Pritinker Diwaker





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 467 of 2019
 

 
Appellant :- Pawan Alias Anshuman Verma
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Appellant :- Manoj Kumar Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Pritinker Diwaker,J.
 

Order on Correction Application No. 77965 of 2019 Learned counsel for the applicant submits that he is not pressing this withdrawal application and the same may be dismissed as not pressed.

The application is accordingly dismissed as not pressed.

Order Date :- 24.7.2019 SK