Allahabad High Court
Pawan Alias Anshuman Verma vs State Of U.P. & 2 Others on 24 July, 2019
Author: Pritinker Diwaker
Bench: Pritinker Diwaker
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 15 Case :- CRIMINAL APPEAL No. - 467 of 2019 Appellant :- Pawan Alias Anshuman Verma Respondent :- State Of U.P. & 2 Others Counsel for Appellant :- Manoj Kumar Singh Counsel for Respondent :- Govt. Advocate Hon'ble Pritinker Diwaker,J.
Order on Correction Application No. 77965 of 2019 Learned counsel for the applicant submits that he is not pressing this withdrawal application and the same may be dismissed as not pressed.
The application is accordingly dismissed as not pressed.
Order Date :- 24.7.2019 SK