Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] United Province - Section Section 4 in The Abolition Of Jagirs And Land Reforms Act, 1953 (Bhopal) 4. Appointment of Chairman. - The State Government shall nominate a member of the Licensing Authority to be the Chairman thereof.
