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State of Madhya Pradesh - Section

Section 6 in M.P. Bhumiswami Evam Bataidar Ke Hiton Ka Sanrakshan Adhiniyam, 2016

6. Protection of rights of Bataidar.

(1)During the term of agreement the Bhumiswami shall not create any hindrance in the works being done by Bataidar as per the agreement.
(2)On non-compliance of the conditions of agreement by Bhumiswami, the Bataidar shall have the right to take equitable action according to this Act.