Calcutta High Court
Bimla Devi Halwasiya vs Bhavin Jayant Soni on 17 January, 2024
Author: Arindam Mukherjee
Bench: Arindam Mukherjee
ORDER SHEET
OD-17 & 18
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
IA No. GA/1/2024
In
CS/202/2023
BIMLA DEVI HALWASIYA
VERSUS
BHAVIN JAYANT SONI
IA No. GA/2/2024
In
CS/202/2023
BIMLA DEVI HALWASIYA
VERSUS
BHAVIN JAYANT SONI
BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE
Date: 17th January, 2024.
Appearance:
Mr. Reetobroto Kumar Mitra, Adv.
Mr. Ayan Dutta, Adv.
Ms. Debolina Dey, Adv.
For the plaintiff.
Mr. Mayank Kakrania, Adv.
Ms. Tanmoy Sett, Adv.
For the respondent.
Re: IA No. GA/1/2024 in CS/202/2023:
The Court :- Affidavit of service filed in Court today is taken on record.
Two applications have been filed by the plaintiff. IA No. GA/1/2024 in CS/202/2023 is an application, inter alia, for judgment on admission.2
After hearing the parties, I find that this application being IA No. GA/1/2024 in CS/202/2023 is required to be heard on affidavits after hearing the respondent an opportunity to deal with the petition.
Let affidavit-in-opposition be filed by 12th February, 2024. Affidavit- in-Reply thereto, if any, be filed by 28th February, 2024.
Let this application being IA No. GA/1/2024 in CS/202/2023 appear in the monthly list of March, 2024 under the heading "Adjourned Motion".
Re: IA No. GA/2/2024 in CS/202/2023:
Affidavit of service filed in Court today is taken on record. IA No. GA/2/2024 in CS/202/2023 is an application wherein the plaintiff seeks certain interim protection by citing the conduct of the defendant. The learned advocate for the defendant seeks an adjournment to scrutinize the papers and documents for getting himself ready in the matter.
Let this application being IA No. GA/2/2024 in CS/202/2023 appear under the same heading on 24th January, 2024.
(ARINDAM MUKHERJEE, J.) snn