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State of Bihar - Section

Section 136 in Bihar Minor Mineral Rules, 2017

136. Annual Report.

(1)Every year, within three months from the date of closure of the Financial Year, the Foundation shall cause to prepare an annual Report on the activities of the Trust for the respective year.
(2)The Annual Report will be submitted to the Government within one month from the date of its approval by the Foundation and will also be hoisted on the website of the Foundation.
(3)The Annual Report of each Foundation shall be laid before the State Legislative Assembly.