Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 571(1)] [Section 571] [Entire Act] State of Telangana - Subsection Section 571(1)(b) in Greater Hyderabad Municipal Corporation Act, 1955 (b)make any interment or otherwise dispose of any corpse in any place which is closed for the disposal of the dead under section 569;