Section 2(c) in State Bank of India General Regulations, 1955
(c)[ "SEBI" means Securities and Exchange Board of India established under the Securities and Exchange Board of India Act, 1992 (15 of 1992);] [Inserted by the State Bank of India General (Amendment) Regulations, 2013 (Regulation. 2(ii)), with effect from 3rd March, 2014, published in the Gazette of India, Extraordinary, Part II. - Section 4, dated 04.03.2014.]
