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[Cites 0, Cited by 0] [Section 593] [Entire Act]

Bengal Presidency - Subsection

Section 593(b) in Police Regulations, Bengal , 1943

(b)The necessity for providing substitutes where servants of the railway administration have been required to sign recognizances to appear before a Magistrate renders it necessary that the police shall immediately advise the local head of the department to which the person required to appear may belong, whenever such occasion arises, and shall take care that time is allowed for their relief to be effected.