Madhya Pradesh High Court
Dr. Smt Vimlesh Sharma vs Shri K.K. Singh on 22 May, 2017
CONC-730-2015 (DR. SMT VIMLESH SHARMA Vs SHRI K.K. SINGH) 22-05-2017 None appears for the petitioner. Shri Piyush Jain, learned Panel Lawyer for the respondents/State.
As prayed, list the case before regular Bench. (SUBODH ABHYANKAR) JUDGE VC