Karnataka High Court
Goolappa S/O Sannairappa Katagi vs The State Of Karnataka on 21 January, 2009
Author: V.Jagannathan
Bench: V.Jagannathan
Cr1;F'.'?1(}4 of 2609
IN THE men COURT 0;? :<ARNA'rAKAA..__ V~
CIRCUIT BENCH AT aHARwAp_'* :: "
DATED 'I'HiS THE 218? DAY5F"JAN'{}AR§ %2'£){5§v
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BETWEEN:
1.Goolappa, Slo Sannairap'§§a_'_K@i88i; _ _ . V Age: 58 'iyearr-§, R/o.HE'_ash1.1paf:iha1, 3 * Tq:V'Ku13£3agrji, Dis'-:rict_: --Dha1W.a6L " ' - V
2. Shivanand, A , _ S/0 Buy'-a-3:1e3hw._ 'ppaiiatagi, Aged _about" 35 ' years, __Ag1jicu1ttiie,....R;'o Pashupatihal, Tq: }'{im_d:3gol, Dist: Dhaxwadfi ...Petitioners Advocate) V. of Kamataka, ' Rapid. by Kundagol Felice, Dismct Dhaxwad, now reptd. by its State Public Pimecutor, V' High Court of Kaxnataka Building, Circuit Bench, Dharwad. ...Respondem (By Sri. P.H.Croikhindi, HCGP] CI'1.F'.'?' 104 of 2009 :2: This crixninai petition is filed under SeCtidijx»V.'}1f'§§g'V'VC{ Cr.P.C. by the advocate for the petitionttr praying . Honfble Court may be pleased to enlarge the pctiticnerfi on bai} (accused No.1 and 2) in (3..C,No.]53]'20{38"*.(C1'ime"' No.18?/2008) before the §<undgo?;'Po1ica_ S.'$tatic21:;_.;a£{u11e;igoI, after ordering for security] on 'z=;1:zy conditions T. W '~ V This petition comm' g on made the following:
The petitioners seeks psnnissiofi -to 'évi;*;11é1:aW«.Vth:é' pétiiioix. VVl'3(':I'&iSSi0I1 is granted. Petifion is dismissed ' Sci/-3 Iudgfé' Kms-"§ :_ » "