Orissa High Court
Maheswar Rout vs State Of Orissa And Others .... Opposite ... on 11 November, 2021
Author: A.K.Mohapatra
Bench: A.K.Mohapatra
IN THE HIGH COURT OF ORISSA AT CUTTACK
O.J.C. No.5416 of 2002
Maheswar Rout .... Petitioner
Mr. B.K. Biswal, Advocate
-versus-
State of Orissa and others .... Opposite Parties
Mrs.S. Pattnaik, A.G.A. for State-O.P.No.1
Mr.P. Mohanty, Advocate for O.P. No.2
CORAM:
THE CHIEF JUSTICE
JUSTICE A.K.MOHAPATRA
ORDER
11.11.2021 Order No.
07. 1. None appears for the petitioner. Learned counsel for the State is present in Court.
2. The writ petition is dismissed for non-prosecution.
(Dr. S. Muralidhar) Chief Justice (A.K. Mohapatra) Judge U.K.Sahoo/J.Behera