Madhya Pradesh High Court
Jonathan Allen vs Zoom Developers Pvt.Ltd. on 12 September, 2023
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE COMP No. 3 of 2010 (THE HONGKONG AND SHANGHAI BANKING CORPORATION Vs CHAIRMAN CUM MANAGING DIRECTOR ZOOM DEVELOPERS PVT.LTD) COMP/00004/2010, COMP/00009/2011 Dated : 12-09-2023 Parties through their counsel.
List the matter on 30.10.2023.
(SUBODH ABHYANKAR) JUDGE Pankaj Signature Not Verified Signed by: PANKAJ PANDEY Signing time: 9/12/2023 6:29:25 PM