Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 180C in The Indian Post Office Rules, 1933 180C. The Director-General may prescribe the offices authorised to hold a stock of Indian Postal orders and the manner in which they shall be solo and paid to the public.
