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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Madhya Pradesh - Subsection

Section 20(1)(iv) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(iv)the Secretary to Government of Madhya Pradesh, [Higher Education Department] [Substituted by M.P. Act No. 19 of 1994.] or his nominee, not below the rank of Deputy Secretary;