Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Odisha - Subsection

Section 81(b) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(b)every runway or ramp for the use of transport equipment like trailers, trucks or heavier vehicles has a width of not less than three point seven meters and is provided with timber curbs or any other material of adequate strength with not less than two hundred millimeters by two hundred millimeters in width placed parallel to, and secured to, the sides of such runway and ramp and such runways or ramps are designed in accordance with the relevant national standards.