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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(h) in The Public Liability Insurance Act, 1991

(h)prescribed means prescribed by rules made under this Act;
(ha)[ Relief Fund means the Environmental Relief Fund established under section 7-A;] [Inserted by Act 11 of 1992, Section 2 (w.r.e.f. 31.1.1992).]