Bombay High Court
Prabhakar Mohite And Anr vs The State Of Maharashtra And Anr on 3 September, 2018
Author: Bharati Harish Dangre
Bench: Bharati Harish Dangre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. WRIT PETITION NO. 1793 OF 2014
Prabhakar Mohite And Anr ....Petitioner
V/S
The State Of Maharashtra And Anr ....Respondent
Mr.A.Y.Sakhare,Sr.Adv. a/w. Yashwant Dhanegare, Harshvardhan Borse i/by.Joel John Carlos for Petitioners. Ms.S.D.Shinde - APP for the State.
Ms.Anita Wakchaure i/by.Vijay Rohidas Shinde for Respondent No.2.
CORAM : SMT. BHARATI HARISH DANGRE, J
DATE : 3rd September, 2018
P.C. :
Stand over to 05/09/2018 for passing order.
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