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Bombay High Court

Prabhakar Mohite And Anr vs The State Of Maharashtra And Anr on 3 September, 2018

Author: Bharati Harish Dangre

Bench: Bharati Harish Dangre

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

             CR. WRIT PETITION NO. 1793 OF 2014

 Prabhakar Mohite And Anr                            ....Petitioner
             V/S
 The State Of Maharashtra And Anr                 ....Respondent

Mr.A.Y.Sakhare,Sr.Adv. a/w. Yashwant Dhanegare, Harshvardhan Borse i/by.Joel John Carlos for Petitioners. Ms.S.D.Shinde - APP for the State.

Ms.Anita Wakchaure i/by.Vijay Rohidas Shinde for Respondent No.2.


      CORAM :       SMT. BHARATI HARISH DANGRE, J
      DATE :        3rd September, 2018
 P.C. :

Stand over to 05/09/2018 for passing order.

( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 03/09/2018 ::: Downloaded on - 05/09/2018 01:54:48 :::