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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Bihar - Subsection

Section 37(2)(f) in Bihar Inland Vessels Rules, 2013

(f)smoke or be in possession of a fire or light, in any part of the Inland vessel where smoking or the possession of a fire or light is not permitted by the master thereof;