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[Cites 0, Cited by 2] [Section 7A(2)] [Section 7A] [Entire Act]

Union of India - Subsection

Section 7A(2)(d) in The Factories Act, 1948

(d)the maintenance of all places of work in the factory in a condition that is safe and without risks to health and the provision and maintenance of such means of access to, and egress from, such places as are safe and without such risks;