Section 13(2)(f) in The M.P. Gram Sabha (Procedure of Meeting of the Committees, Conduct of Business and Allied Matters) Rules, 2005

[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

(f)Matters connected with infrastructure such as rural roads, communication, rural housing, public building and works and energy etc.;

Legal Document View