Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(d) in The University of Rajputana (Second Amendment) Act, 1950

(d)"Teacher" means professors, readers, lectures, and such other persons engaged in the work of teaching in a department of the University or in any of its affiliated colleges, recognised schools or approved institutions."
(ii)after clause (f) the following new clauses shall be inserted:-