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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 5(2)(i) in Securities and Exchange Board of India (Prohibition of Insider Trading) Regulations, 2015

(i)not entail commencement of trading on behalf of the insider earlier than six months from the public disclosure of the plan;