Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 29] [Entire Act] State of Kerala - Subsection Section 29(2) in Kerala Cooperative Societies Act, 1969 (2)The Registrar or any other person deputed by him shall have the right to attend the committee or general body meeting of any society.
