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[Cites 0, Cited by 0] [Section 10DA(1)] [Section 10DA] [Entire Act]

Union of India - Subsection

Section 10DA(1)(f) in Income Tax Rules, 1962

(f)a list of all the important intangible property or groups of intangible property owned by the international group along with the names and addresses of the group entities that legally own such intangible property;