Himachal Pradesh High Court
Rajesh Kumar Rao vs . Sohan Lal on 17 May, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Rajesh Kumar Rao Vs. Sohan Lal .
Cr. MMO No. 240 of 2021 17.05.2022 Present: Ms. Avni Kochhar and Mr. Anubhav Chopra, Advocates, for the petitioner.
Mr. Rajinder Thakur, Advocate, for respondent No.1.
M/s Sumesh Raj, Dinesh Thakur and Sanjeev Sood, Additional Advocates General with M/s Amit Dhumal, Deputy Advocate General and Manoj Bagga, Assistant Advocate General, for respondent No.2-State.
When this case was taken up for consideration, learned counsel for the petitioner submits that as the matter has been heard by Hon'ble Coordinate Bench of Hon'ble Mr. Justice Sandeep Sharma, therefore, it will be in the interest of justice in case the same is ordered to be listed before the said Bench.
Ordered accordingly.
List before Hon'ble Coordinate Bench at the pleasure of Hon'ble the Chief Justice.
(Ajay Mohan Goel) Judge May 17, 2022 (Vinod) ::: Downloaded on - 18/05/2022 20:05:50 :::CIS