Gauhati High Court
Dr. Ms. Madhumita Kalita vs The State Of Assam Rep. By The ... on 20 November, 2019
Author: Ajai Lamba
Bench: Ajai Lamba, Achintya Malla Bujor Barua
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GAHC010239152019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA 321/2019
1:DR. MS. MADHUMITA KALITA
D/O- LT. SONESWAR KALITA, C/O- LATE S. KALITA, MADHAB DEV PUR,
HOUSE NO. 64, P.O.- REHABARI, GUWAHATI- 781008.
2: MANSUR HILAL MAZUMDAR
S/O- LATE SHAMSUL ALAM MAZUMDAR
R/O MAZUMDER BARI RANGIRKHARI SILCHAR ASSAM.
3: MRINALINI DAS
D/O- LATE DR. ANANTA MOHAN
W/O- SRI. NRIPEN DAS R/O A1-NR COMPLEX RATNAGIRI PATH
BAMUNIMAIDAN GUWAHATI-781021
4: DILIP KUMAR TALUKDAR
S/O- LT. GOBINDA TALUKDAR
R/O VILL and P.O. DEKHALA VIA BIJOYNAGAR DIST. KAMRUPM ASSAM
5: INDRANI GOGOI
W/O- KEVYA KANTA GOGOI
R/O BAIRAGIMATH DIBRUGARH ASSAM.PIN-78600
VERSUS
1:THE STATE OF ASSAM REP. BY THE COMMISSIONER AND SECRETARY
TO THE GOVT. OF ASSAM, HIGHER EDUCATION TECHNICAL
DEPARTMENT, DISPUR, GUWAHATI -6.
2:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
EDUCATION DEPARTMENT DISPUR GUWAHATI-6.
3:THE DEPUTY SECRETARY TO THE GOVT. OF ASSAM HIGHER
EDUCATION TECHNICAL DEPARTMENT DISPUR GUWAHATI-6.
4:THE DIRECTOR TECHNICAL EDUCATION
ASSAM-CUM- MEMBER DEPARTMENTAL PROMOTION COMMITTEE
KAHILIPARA GUWAHATI-19 ASSAM.
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5:RATAN KUMAR GHOSH, PRESENTLY WORKING AS HEAD OF
DEPARTMENT CIVIL ENGINEERING DEPARTMENT-CUM- I/C PRINCIPAL
BONGAIGAON POLYTECHNIC BONGAIGAON ASSAM S/O LT. KHITISH
CHANDRA GHOSH R/O OPPOSITE D.C. RESIDENCE NORTH BONGAIGAON
CHAPAGURI ROAD BONGAIGOAN DIST BONGAIGAON ASSAM PIN -
783380
6:MANJUL SARMA, PRESENLTY WORKING AS HEAD OF DEPARTMENT
MECHANICAL ENGINEERING DEPARTMENT-CUM- I/C PRINCIPAL
NOWGONG POLYTECHNIC NAGAON ASSAM S/O LT. DHARMESWAR
SARMA R/O AMOLAPATTY KOLONGPARJ. EXTENSION ROAD P.O.
NAGAON DIST. NAGAON ASSAM IN - 782001.
7:ROIS UDDIN AHMED, PRESENTLY WORKING AS HEAD OF DEPARTMENT
ELECTRICAL ENGINEERING DEPTT. ASSAM ENGINEERING INSTITUTE
CHANDMARI GUWAHATI-3 S/O LT. ALALUDDIN SHEIKH R/O QUARTER
NO. 39 ASSAM ENGINEERING INSTITUTE CHANDMARI GUWAHATI -3
DIST. KAMRUP ASSAM.
8:KULENDRA CHANDRA BORO, PRESENTLY WORKING AS HEAD OF
DEPARTMENT ELECTRICAL ENGINEERING DEPARTMENT NOWGONG
POLYTECHNIC NAGAON ASSAM S/O LT. BANGSHIDHAR BORO R/O
QUARTER NO. 2 NOWGONG POLYTECHNIC NAGAON DIST. NAGAON
ASSAM PIN - 782001.
9:NAZRUL HOQUE
S/O LT. KUTUBUDDIN AHMED
R/O F.A. AHMED NAGAR SIX MILE HOUSE NO. 31 GUWAHATI-78102
Advocate for the Petitioner : MR. K N CHOUDHURY
Advocate for the Respondent : SC, HIGHER EDU
-BEFORE-
HON'BLE THE CHIEF JUSTICE MR. AJAI LAMBA
HON'BLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA
ORDER
Date : 20-11-2019 (Ajai Lamba, C.J.) Let this matter be placed before a Bench of which one of us (Achintya Malla Bujor Barua, J.) is not a member.
JUDGE CHIEF JUSTICE
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Comparing Assistant