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Gauhati High Court

Dr. Ms. Madhumita Kalita vs The State Of Assam Rep. By The ... on 20 November, 2019

Author: Ajai Lamba

Bench: Ajai Lamba, Achintya Malla Bujor Barua

                                                                  Page No.# 1/3

GAHC010239152019




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : WA 321/2019

         1:DR. MS. MADHUMITA KALITA
         D/O- LT. SONESWAR KALITA, C/O- LATE S. KALITA, MADHAB DEV PUR,
         HOUSE NO. 64, P.O.- REHABARI, GUWAHATI- 781008.

         2: MANSUR HILAL MAZUMDAR
         S/O- LATE SHAMSUL ALAM MAZUMDAR
         R/O MAZUMDER BARI RANGIRKHARI SILCHAR ASSAM.

         3: MRINALINI DAS
         D/O- LATE DR. ANANTA MOHAN
         W/O- SRI. NRIPEN DAS R/O A1-NR COMPLEX RATNAGIRI PATH
         BAMUNIMAIDAN GUWAHATI-781021

         4: DILIP KUMAR TALUKDAR
         S/O- LT. GOBINDA TALUKDAR
         R/O VILL and P.O. DEKHALA VIA BIJOYNAGAR DIST. KAMRUPM ASSAM

         5: INDRANI GOGOI
         W/O- KEVYA KANTA GOGOI
         R/O BAIRAGIMATH DIBRUGARH ASSAM.PIN-78600

                   VERSUS

         1:THE STATE OF ASSAM REP. BY THE COMMISSIONER AND SECRETARY
         TO THE GOVT. OF ASSAM, HIGHER EDUCATION TECHNICAL
         DEPARTMENT, DISPUR, GUWAHATI -6.

         2:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
         EDUCATION DEPARTMENT DISPUR GUWAHATI-6.

         3:THE DEPUTY SECRETARY TO THE GOVT. OF ASSAM HIGHER
         EDUCATION TECHNICAL DEPARTMENT DISPUR GUWAHATI-6.

         4:THE DIRECTOR TECHNICAL EDUCATION
         ASSAM-CUM- MEMBER DEPARTMENTAL PROMOTION COMMITTEE
         KAHILIPARA GUWAHATI-19 ASSAM.
                                                                                   Page No.# 2/3

            5:RATAN KUMAR GHOSH, PRESENTLY WORKING AS HEAD OF
            DEPARTMENT CIVIL ENGINEERING DEPARTMENT-CUM- I/C PRINCIPAL
            BONGAIGAON POLYTECHNIC BONGAIGAON ASSAM S/O LT. KHITISH
            CHANDRA GHOSH R/O OPPOSITE D.C. RESIDENCE NORTH BONGAIGAON
            CHAPAGURI ROAD BONGAIGOAN DIST BONGAIGAON ASSAM PIN -
            783380

            6:MANJUL SARMA, PRESENLTY WORKING AS HEAD OF DEPARTMENT
            MECHANICAL ENGINEERING DEPARTMENT-CUM- I/C PRINCIPAL
            NOWGONG POLYTECHNIC NAGAON ASSAM S/O LT. DHARMESWAR
            SARMA R/O AMOLAPATTY KOLONGPARJ. EXTENSION ROAD P.O.
            NAGAON DIST. NAGAON ASSAM IN - 782001.

            7:ROIS UDDIN AHMED, PRESENTLY WORKING AS HEAD OF DEPARTMENT
            ELECTRICAL ENGINEERING DEPTT. ASSAM ENGINEERING INSTITUTE
            CHANDMARI GUWAHATI-3 S/O LT. ALALUDDIN SHEIKH R/O QUARTER
            NO. 39 ASSAM ENGINEERING INSTITUTE CHANDMARI GUWAHATI -3
            DIST. KAMRUP ASSAM.

            8:KULENDRA CHANDRA BORO, PRESENTLY WORKING AS HEAD OF
            DEPARTMENT ELECTRICAL ENGINEERING DEPARTMENT NOWGONG
            POLYTECHNIC NAGAON ASSAM S/O LT. BANGSHIDHAR BORO R/O
            QUARTER NO. 2 NOWGONG POLYTECHNIC NAGAON DIST. NAGAON
            ASSAM PIN - 782001.

            9:NAZRUL HOQUE
            S/O LT. KUTUBUDDIN AHMED
            R/O F.A. AHMED NAGAR SIX MILE HOUSE NO. 31 GUWAHATI-78102

Advocate for the Petitioner   : MR. K N CHOUDHURY
Advocate for the Respondent : SC, HIGHER EDU

                                       -BEFORE-
                  HON'BLE THE CHIEF JUSTICE MR. AJAI LAMBA
               HON'BLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA
                                           ORDER

Date : 20-11-2019 (Ajai Lamba, C.J.) Let this matter be placed before a Bench of which one of us (Achintya Malla Bujor Barua, J.) is not a member.

              JUDGE                                   CHIEF JUSTICE
                       Page No.# 3/3




Comparing Assistant