Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(iv) in Cotton Ginning and Pressing Factories (Tamil Nadu Amendment) Act, 1948 (iv)after clause (f), the following clause shall be inserted, namely:- "(f-l) 'licence' means a licence granted under section 2-A, sub-section (i);"
