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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Uttar Pradesh - Subsection

Section 19(1) in U.P. Zila Panchayats (Formation of Committees) Rules, 1997

(1)The Adhyaksha shall arrange to keep the ballot papers and other papers to the election in safe custody for a period of one year from the date of the election where after they shall subject to any direction to the contrary by a competent Court or the Commissioner of the division, be destroyed.