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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(1)(xxxi) in Jharkhand Co-operative Societies Rules, 2008

(xxxi)'Labour Society' means a society the core object of which is to organize labourers and to find suitable and profitable employment for them by obtaining contract of execution of public or private work.