Punjab-Haryana High Court
Tanvir Singh vs Raminder Kaur And Anr on 10 August, 2022
Author: Deepak Sibal
Bench: Deepak Sibal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
Sr. No.270
CRM-M-24172-2019
Date of decision: 10.08.2022
Tanvir Singh ....Petitioner
Versus
Raminder Kaur and another ....Respondents
CORAM: HON'BLE MR. JUSTICE DEEPAK SIBAL
Present: Ms. Kuljeet Kaur, Advocate for
Mr. HPS Ishar, Advocate, for the petitioner.
* * *
DEEPAK SIBAL, J. (Oral)
Learned counsel for the petitioner submits that the parties have amicably resolved their dispute and therefore, she be permitted to withdraw the present petition.
Dismissed as withdrawn.
August 10, 2022 (DEEPAK SIBAL)
Jyoti 1 JUDGE
Whether speaking/reasoned Yes/No
Whether reportable Yes/No
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