Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 16(i) in Jammu and Kashmir Rights of Persons with Disabilities Act, 2018

(i)admit them without discrimination and provide education and opportunities for sports and recreation activities equally with others ;