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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Himachal Pradesh - Subsection

Section 29(2) in The Himachal Pradesh Housing and Urban Development Authority Act, 2004

(2)Where an order is made under sub-section(1), the Authority shall present or cause to be presented for special audit such accounts and shall furnish to the person appointed under sub-section(1), such information as the said person may require.