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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(v) in Punjab Prevention of Food Adulteration Rules, 2004

(v)It may, from time to time, delegate by an order, in writing, all or any of its powers and functions under the Act to the Local (Health) Authority or any other authority subordinate to it; and