Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65(2)] [Section 65] [Entire Act] State of Kerala - Subsection Section 65(2)(h) in Kerala Real Estate (Regulation and Development) Act, 2015 (h)any other matter which is required to be, or may be, specified by regulation or in respect of which provision is to be made by the regulations. '