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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(2)(b) in Tamil Nadu Jute (Control of Prices and Sales) Act, 1950

(b)for surplus raw jute (not being pucca bales) according to the quality, variety or trade description thereof.