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State of Rajasthan - Section

Section 12 in The Nathdwara Temple Rules, 1973

12. Special meeting.

- The President may. whenever he thinks fit, call a special general meeting for the transaction of any business of special character. Such special general meeting shall be convened by the President upon a written requisition signed by not less than five members of the Board, on a date within 21 days from the date of receipt by him of such requisition.