Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 34 in The Orissa State Transport Appellate Tribunal Rules, 1993

34. Production of motor vehicle for inspection.

- The Tribunal may, if it thinks fit, require the motor vehicle involved in the appeal or revision to be produced by the owner for inspection at a particular time and place to be mentioned by it, necessary in consultation with the concerned owner.