Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] NCT Delhi - Subsection Section 10(7) in The Delhi Excise Rules, 2010 (7)The record of such passes shall be maintained by the licensee or the excise officer, as the case may be, in register in Form 2.
