Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 80] [Entire Act] Union of India - Subsection Section 80(2) in The Coal Mines Regulations, 2011 (2)A winding engine which is shifted from one site to the other within the same mine or from one mine to other shall be considered as a new installation for the purpose of this regulation.
