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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(h) in The Ozone Depleting Substances (Regulation And Control) Rules, 2000

(h)"manufacture" in relation to any ozone depleting substance includes-
(i)any process or part of a process for making, altering, finishing, packing, labelling, blending or otherwise [treating of any ozone depleting substance] [ Substituted by S.O. 996(E), dated 27.8.2003 (w.e.f. 29.8.2003).] with a view to sell, distribute or use but does not include the repacking or breaking up of any ozone depleting substance in the ordinary course of retail business; and
(ii)any process in which a preparation containing ozone depleting substance is formulated;