Himachal Pradesh High Court
Seema Pathania vs . State Of Hp And Others on 13 June, 2024
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Seema Pathania vs. State of HP and others CWP No. 3387 of 2024 .
13.06.2024 Present: Mr. Adarsh Sharma, Advocate, for the petitioner.
Mr. Rahul Thakur, Dy. AG, for the respondents-State.
Reply not filed. more time prayed for. Let reply be positively filed by the respondents within a period of four weeks. List thereafter.
(Ajay Mohan Goel) Judge June 13, 2024 (narender) ::: Downloaded on - 14/06/2024 20:34:36 :::CIS