Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act] Securities And Exchange Board Of India - Subsection Section 27(2)(c) in Securities and Exchange Board of India (Issue and Listing of Debt Securities) Regulations, 2008 (c)to verify whether the requirements of listing conditions and continuous disclosure requirement have been complied with;