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[Cites 0, Cited by 0] [Section 200] [Entire Act]

State of Uttar Pradesh - Subsection

Section 200(a) in The U.P. Municipalities Act, 1916

(a)undertake the house-scavenging of a house or building in respect whereof a sweeper has a customary right to do such house-scavenging without the consent of the sweeper; or