Delhi High Court - Orders
Days In Filing Replication By P) ... vs Hindustan Times/Mint & Ors on 3 November, 2022
Author: Amit Bansal
Bench: Amit Bansal
$~6 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CS(OS) 403/2022 & I.A. 10816/2022 (O-XXXIX R-1 & 2 of CPC), I.A. 12419/2022 (O-XXXIX R-4 of CPC), I.A. 12471/2022 (O- XXXIX R-1 & 2 of CPC), I.A. 14057/2022 (O-XXXIX R-2A of CPC), I.A. 17923/2022 (for condonation of delay of 12 days in filing replication by P), I.A. 17932/2022 (for condonation of delay of 12 days in filing replication by P) KAIRAVIVIEW (OPC) PVT. LTD. & ORS. ..... Plaintiffs Through: Mr. Luv Virmani and Ms. Aadya Chawla, Advocates. versus HINDUSTAN TIMES/MINT & ORS. ..... Defendants Through: Mr. Guneet Sidhu, Advocate for D-1 and D-6. Ms. Himangi Kapoor and Mr. Ritik Raghuwanshi, Advocate for D-2. Mr. Sautik Banerjee, Advocate for D-3. Mr. Ajit Warrier with Mr. Angad Kochhar and Mr. Arbaaz Hussain, Advocates for D-4. CORAM: HON'BLE MR. JUSTICE AMIT BANSAL ORDER
% 03.11.2022
1. An adjournment slip has been moved on behalf of the counsels for the defendants no.1 and 6, with no objection from the counsel for the plaintiffs.
2. List on 30th January, 2023.
AMIT BANSAL, J.
NOVEMBER 3, 2022 at Signature Not Verified Digitally Signed By:AMIT BANSAL Signing Date:03.11.2022 17:25:58