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[Cites 0, Cited by 0] [Section 83] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 83(15) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(15)taking part in procession, gherao, demonstration, shouting slogans or resorting to pamphleteering or otherwise indulging in any intimidatory or coercive act or dharna, undertaking hunger strike for forcing under duress or threats any supervisory authority to concede anything or striking work;