Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act] Bombay Presidency - Subsection Section 11(2)(d) in The Bombay Highways Rules, 1958 (d)a copy of the plans showing the nature and location of the highway work concerned in relation to the lands assessed to betterment levy.