Section 29(2)(iv) in The Tobacco Board, Rules, 1976

[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(2)(iv) in The Tobacco Board, Rules, 1976

(iv)to sanction expenditure for contingencies, supplies and services and purchase of articles required for the working of the office of the Board; and

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Union of India - Subsection

Section 29(2)(iv) in The Tobacco Board, Rules, 1976