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Madhya Pradesh High Court

Vishnu Kumar Saraswat vs Scindia Devasthan Trust Thr. on 16 March, 2021

Author: Rajeev Kumar Shrivastava

Bench: Rajeev Kumar Shrivastava

1 SA-51-2015 The High Court Of Madhya Pradesh SA-51-2015 (VISHNU KUMAR SARASWAT AND OTHERS Vs SCINDIA DEVASTHAN TRUST THR. AND OTHERS) 17 Gwalior, Dated : 16-03-2021 List along with S.A.49/2015.

(RAJEEV KUMAR SHRIVASTAVA) JUDGE vv SMT VALSALA VASUDEVAN 2021.03.16 17:21:30 +05'30'