Bombay High Court
Gtn Textiles Limited A Co. Incorporated ... vs The Union Of India Through The Secretary ... on 29 October, 2018
Author: Riyaz I. Chagla
Bench: M.S. Sanklecha, Riyaz I. Chagla
Uday S. Jagtap 8251-18-WP-501=.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 8251 OF 2018
GTN Textiles Ltd. .. Petitioners
v/s.
Union of India & Ors. ..Respondents
Mr. Prakash Shah a/w Mr. Jas Sanghavi I/b PDS Legal for the petitioners Mr. Pradeep S. Jetly for the respondents CORAM : M.S. SANKLECHA & RIYAZ I. CHAGLA, J.J. DATED : 29 th OCTOBER, 2018.
P.C.
1. This petition under Article 226 of the Constitution of India challenge the action of the respondent no.3 in not allowing the petitioner's application dated 21 st April, 2015. By the above application dated 21st April, 2015, the petitioners sought the benefit of incentives for incremental exports done during the year 2013-14. This in terms of Notification No.43/(RE-2013)/2009-14, dated 25th September, 2013.
2. We have today passed an order allowing the petition being RSWM Ltd. Vs. Union of India, (Writ Petition No.9983 of 2017) by following earlier decisions of this Court in JSW Steel Ltd. Vs. Union of 1 of 2 ::: Uploaded on - 01/11/2018 ::: Downloaded on - 02/11/2018 00:55:13 ::: Uday S. Jagtap 8251-18-WP-501=.doc India, 334 ELT 222 and Welspun Global Brands Ltd. Vs. Union of India & Ors. (Writ Petition No.2157 of 2016) rendered on 12 th June, 2017. It is an agreed position between the parties that for the reasons indicated in our order passed in RSWM Ltd. (supra), Welspun Global Brands Ltd. (supra) and JSW Steel Ltd. (supra), the respondent no.3 would allow the petitioners application dated 21st April, 2015.
3. In the above view, the respondents are directed to allow the application dated 21st April, 2015 in its entirety. This in terms of the order of this Court in Welspun Global Brands Ltd. (supra) and RSWM Ltd. (supra) within a period of nine weeks from today.
4. The petition is disposed of in the above terms. (RIYAZ I. CHAGLA, J.) (M.S. SANKLECHA, J.) 2 of 2 ::: Uploaded on - 01/11/2018 ::: Downloaded on - 02/11/2018 00:55:13 :::